Section 52 in Govind Guru Tribal University at Banswara Act, 2012
52. Repeal and savings.
(1)The Rajiv Gandhi Tribal University, Udaipur Ordinance, 2012 (Ordinance No. 9 of 2012) is hereby repealed.(2)Notwithstanding such repeal, all things done, actions taken or orders made under the said Ordinance shall be deemed to have been done, taken or made under this Act.
