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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Odisha - Subsection

Section 5(2) in The Orissa District Planning Committees Rules, 2000

(2)The Executive Officer, on receipt of the order as referred to in Sub-rule (1) shall affix it in the notice board in his office and serve copies to each elected member at lest twenty five days before the date fixed for the poll.