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State of Odisha - Section

Section 5 in The Orissa District Planning Committees Rules, 2000

5. Publication of order under rule 4.

(1)The order under rule 4, as soon as made, shall be affixed in the office of the District Magistrate and shall be sent,-
(a)to the Executive Officer of the Zilla Parishad, and
(b)to the Executive Officer of each Municipality/NAC within the district.
(2)The Executive Officer, on receipt of the order as referred to in Sub-rule (1) shall affix it in the notice board in his office and serve copies to each elected member at lest twenty five days before the date fixed for the poll.