Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Maharashtra - Section Section 4 in The Maharashtra Electricity Consumption of Electrical Energy (Restriction) Order, 1974 4. No consumer shall use electrical energy for purposes of neon signs and display lighting except between the hours of 7.00 p.m. and 11.00 p.m.
