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[Cites 0, Cited by 0] [Section 96(1)] [Section 96] [Entire Act]

State of Chattisgarh - Subsection

Section 96(1)(b) in The Chhattisgarh Municipalities Act, 1961

(b)own, wholly or in part, or conduct the management of any newspaper or other periodical publication except in the discharge of his official duties;