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[Cites 0, Cited by 0] [Section 44(6)] [Section 44] [Entire Act]

State of Andhra Pradesh - Subsection

Section 44(6)(b) in Andhra Pradesh Panchayat Raj Act, 1994

(b)call for any record, register or other document in the possession, or under the control, of any Gram Panchayat or Executive Authority;