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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Assam - Subsection

Section 4(v) in Majuli University of Culture Act, 2017

(v)to provide facilities and opportunities for graduate, post-graduate, doctorate and post-doctorate education in various spheres of culture including language, literature, visual arts, performing arts, architecture and folklore by instruction, training, research and development and extension and by such other means as the University may deem fit;