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State of Assam - Section

Section 4 in Majuli University of Culture Act, 2017

4. Objects.

- The University shall have following objects :
(i)to promote education, research and training in various spheres of culture including language, literature, visual arts, performing arts, satriya dance, ankia bhaona, mukha (mask making), etc.;
(ii)to impart education and disseminate learning in architecture and folklore for the advancement of knowledge and for the betterment of society;
(iii)to generate and disseminate learning and promote creating excellence in various spheres of culture, providing the infrastructure for instruction, research and creativity and in particular, to take appropriate measures for promoting into disciplinary, academic and creative pursuits in the University;
(iv)to promote ethnic studies like ethno archaeology, ethnomusicology, satriya sanskriti;
(v)to provide facilities and opportunities for graduate, post-graduate, doctorate and post-doctorate education in various spheres of culture including language, literature, visual arts, performing arts, architecture and folklore by instruction, training, research and development and extension and by such other means as the University may deem fit;
(vi)to serve as a centre for fostering co-operation and exchange ideas among the academic and research communities;
(vii)to organize exchange programmes with other Universities and institutions of repute in India and abroad; and
(viii)to undertake such other activities as may be required to fulfill the above objects.