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[Cites 0, Cited by 0] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(6) in Plant Quarantine (Regulation of Import into India) Order, 2003

(6)No consignment of regulated articles as referred under Clause 4, 6 & 7 shall be allowed for import unless accompanied with an import permit issued by the authority as specified under Schedule X.