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[Cites 0, Cited by 0] [Section 95(1)] [Section 95] [Entire Act]

State of Rajasthan - Subsection

Section 95(1)(b) in First Statutes of the University of Udaipur

(b)Three members elected from each campus by persons of the status of [Professors, Readers and Associate Readers] [Substituted by Resolution No. 5. dated 5-5-1974 and approved by the Chancellor vide No. F. 1(68)/Gnl./GSR/74/2985, dated 10-6-1974.] in extension, teaching and research other than heads [x x x] [Deleted by Resolution No. 5. dated 5-5-1974 and approved by the Chancellor vide No. F. 1 (68)/Gnl./GSR/74/2985, dated 10-6-1974.] from among themselves in the subjects assigned to the Faculty.]