Himachal Pradesh High Court
State Of H.P. & Others vs . Raksha Devi & Another on 14 June, 2023
Bench: Mamidanna Satya Ratna Sri Ramachandra Rao, Ajay Mohan Goel
State of H.P. & others vs. Raksha Devi & another CMP No.11851 of 2022 in LPA No.114 of 2012 .
14.06.2023 Present: Mr. Anup Rattan, Advocate General with Mr. Navlesh Verma, Additional Advocate General and Mr. Arsh Rattan Deputy Advocate General, for the applicants.
Mr. Rajesh Verma, Advocate, for the non- applicant/respondent No.1.
Learned counsel for the State shall file an application seeking condonation of delay in seeking restoration of LPA No.114 of 2012, which was dismissed by this Court for non-
compliance of the order dated 30th May, 2012.
List on 1st September, 2023.
( M.S. Ramachandra Rao ) Chief Justice ( Ajay Mohan Goel ) Judge June 14, 2023 (vt) ::: Downloaded on - 14/06/2023 20:36:25 :::CIS