Himachal Pradesh High Court
State Of H.P & Ors. vs . Raksha Devi & Anr. on 7 November, 2022
Bench: Amjad Ahtesham Sayed, Jyotsna Rewal Dua
State of H.P & Ors. Vs. Raksha Devi & Anr.
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CMP No. 11851 of 2022 in LPA No. 114 of 2012 07.11.2022 Present: Mr. Adarsh K Sharma, Additional Advocate General, for the applicants/appellants.
Mr. Adarsh K Vashishta, Advocate for non- applicant/respondent No.1.
CMP No. 11851 of 2022 On the request of learned counsel for the non-
applicant/respondent No.1, time is granted to file reply.
Stand over for three weeks.
( A.A. Sayed )
Chief Justice
November 07, 2022 ( Jyotsna Rewal Dua )
(priti) Judge
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