Himachal Pradesh High Court
Devi Singh & Ors vs . Ramki Devi And Anr. on 4 March, 2022
Author: Tarlok Singh Chauhan
Bench: Tarlok Singh Chauhan
Devi Singh & Ors Vs. Ramki Devi and Anr.
RSA No. 245 of 2004 .
4.3.2022 Present: Mr. Sanjeev Kuthiala, Senior Advocate with Ms. Anaida Kuthiala, Advocate, for the appellants.
Mr. Ajay Sharma, Senior Advocate with Mr. Atharv Sharma, Advocate, for respondent No. 1.
Since Court time is over, therefore, list the matter on 11.3.2022.
(Tarlok Singh Chauhan) Judge March 4, 2022 (Kalpana) ::: Downloaded on - 04/03/2022 20:17:11 :::CIS