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[Cites 0, Cited by 0] [Section 11(7)] [Section 11] [Entire Act]

State of Madhya Pradesh - Subsection

Section 11(7)(iii) in The Mahatma Gandhi Chitrakoot Gramodaya Vishwavidhyalaya Adhiniyam, 1991

(iii)A distinguished engineer to be nominated by the Chancellor.