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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Madhya Pradesh - Subsection

Section 11(7) in The Mahatma Gandhi Chitrakoot Gramodaya Vishwavidhyalaya Adhiniyam, 1991

(7)
(i)A distinguished industrialist or manufacturer having special knowledge in agriculture or rural development to be nominated by the State Government.
(ii)One outstanding woman social worker preferably having background of rural advancement to be nominated by the Chancellor.
(iii)A distinguished engineer to be nominated by the Chancellor.
(iv)An eminent educationist to be nominated by the Chancellor.
(v)A representative of small or village industries to be nominated by the State Government.