Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 81] [Entire Act] State of Uttar Pradesh - Subsection Section 81(ii) in U.P. Revenue Code (Amendment) Act, 2016 (ii)for clause (a), the following clause shall be substituted, namely - ^^d ,sls varj.k dh fo'k;oLrq lHkh Hkkjksa ls eqDr gksdj jkT; ljdkj esa fufgr gks tk;sxh]**.
