Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2(4)] [Section 2] [Entire Act]

State of Maharashtra - Subsection

Section 2(4)(h) in The Maharashtra Electricity Consumption of Electrical Energy (Restriction) Order, 1974

(h)"service industries" means the industries specified in Schedule 'E' hereto annexed and such other industries as the State Government may by an order in writing declare from time to time to be service industries.