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[Cites 0, Cited by 0] [Section 14(13)] [Section 14] [Entire Act]

Union of India - Subsection

Section 14(13)(ii) in The Central Motor Vehicles (Accreditation of Bus Body Builders) Order, 2007

(ii)The minimum qualification for Technical Assessor shall be a Bachelor's Degree In Engineering or Technology in relevant field with five years experience in the engineering field. Diploma holders in relevant branch and with the similar background but with a minimum experience of ten years shall also be eligible. The Technical Assessor shall also be required to keep abreast of the Type Approval(TA) and the Conformity of Production(CoP) procedures prescribed under the Central Motor Vehicles Rules, 1989 as amended from time to time;