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[Cites 0, Cited by 0] [Section 26] [Entire Act]

Greater Bengaluru City Corporation -

Section 26(26) in Bangalore Mahanagara Palike Building Bye-laws 2003

26.1The various construction activities like; demolition, excavation, blasting, actual construction from foundation level upto completion shall be in accordance with Part VII Construction Practices and Safety of the National Building Code of India.