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Greater Bengaluru City Corporation -

Section 26 in Bangalore Mahanagara Palike Building Bye-laws 2003

26. CONSTRUCTION PRACTICES AND SAFETY.

26.1The various construction activities like; demolition, excavation, blasting, actual construction from foundation level upto completion shall be in accordance with Part VII Construction Practices and Safety of the National Building Code of India.
26.2The safety measures to be adopted during the various construction operations, including storage of materials on the construction site and Corporation / public land shall be in accordance with Part VII Construction Practices and Safety of the National Building Code of India.