Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 58(1)] [Section 58] [Entire Act] State of Haryana - Subsection Section 58(1)(ii) in The Punjab Scheduled Roads and Controlled Areas Restriction of Unregulated Development Rules, 1965 (ii)shall have a clear floor area of not less than 100 square feet and a width not less than 8 feet;