Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 29] [Entire Act]

Union of India - Subsection

Section 29(2) in Pension Fund Regulatory and Development Authority (Employees Service) Regulations, 2015

(2)Lapse of leave on cessation of service. - Save as otherwise specifically provided in these Regulations, leave earned by an employee lapses on the date on which he ceases to be in service.