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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Madhya Pradesh - Subsection

Section 1(2) in The M.P. Fisheries Act, 1948

(2)[ It extends to and shall be in force in the whole of Madhya Pradesh.] [The Act was extended to the whole of Madhya Pradesh by Section 3 (1) of the M.P Extension of Laws Act, 1958 (23 of 1958).]