(1)This Act may be cited as the [Madhya Pradesh] [Substituted by the M.P. Extension of Laws Act, 1958 (23 of 1958).] Fisheries Act, 1948.(2)[ It extends to and shall be in force in the whole of Madhya Pradesh.] [The Act was extended to the whole of Madhya Pradesh by Section 3 (1) of the M.P Extension of Laws Act, 1958 (23 of 1958).](3)[ x x x] [Omitted by the M.P. Extension of Laws Act, 1958 (23 of 1958), Section 3 (3).]
