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[Cites 0, Cited by 0] [Section 102(4)] [Section 102] [Entire Act]

State of Himachal Pradesh - Subsection

Section 102(4)(v) in Himachal Pradesh Municipal Election Rules, 2015

(v)My name has not been included in the electoral roll for any ward of the above mentioned municipality or any other municipality or Gram Sabha constituted under the Himachal Pradesh Panchayati Raj Act,1994, as the case may be. Or