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[Cites 0, Cited by 0] [Section 43(3)] [Section 43] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 43(3)(b) in Jammu and Kashmir Water Resources (Regulation And Management) Rules, 2011

(b)that the applicant shall not use the building, railing, or platform beyond the period specified in the said permission;