Section 13A(2)(v) in The M.P. Nagariya Sthawar Sampatti Kar Niyam, 1964

[Cites 0, Cited by 0] [Section 13A(2)] [Section 13A] [Entire Act]

(v)if the building or portion thereof has been let on rent, the monthly or annual rent on which the same has been let.]

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