Section 13A(2) in The M.P. Nagariya Sthawar Sampatti Kar Niyam, 1964
(2)The notice shall contain the following particulars, namely,-(i)the name and full address of the transferor;(ii)the name and full address of the transferee or transferees;(iii)the description of the land or building sufficient for identification;(iv)the date of-(a)execution of the instrument of transfer;(b)registration of the deed transferring the land or building;(c)delivering of possession;(v)if the building or portion thereof has been let on rent, the monthly or annual rent on which the same has been let.]
