Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 64(2)] [Section 64] [Entire Act]

State of Uttar Pradesh - Subsection

Section 64(2)(b) in U.P. Revenue Code Rules, 2016

(b)If the allottee fails to comply with the terms and conditions incorporated in clause (a) of sub-rule