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[Cites 0, Cited by 0] [Section 13D(1)] [Section 13D] [Entire Act]

State of Meghalaya - Subsection

Section 13D(1)(a) in The Meghalaya Maintenance Of Public Under (Autonomous Districts) Act

(a)all person or any class of persons shall remove themselves or be removed from the said area or to any specified part thereof;