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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Kerala - Subsection

Section 5(1) in Kerala Agricultural University Act, 1971

(1)Making provision for imparting education in different branches of study, particularly Agriculture, Horticulture, Animal Husbandry including Veterinary and Dairy Science, Co-operation, Fisheries, Forestry, Agricultural Engineering, Home Science and other allied branches of learning and scholarship.