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State of Kerala - Section

Section 5 in Kerala Agricultural University Act, 1971

5. Objects of the University.

- The following shall be the objects of the University:
(1)Making provision for imparting education in different branches of study, particularly Agriculture, Horticulture, Animal Husbandry including Veterinary and Dairy Science, Co-operation, Fisheries, Forestry, Agricultural Engineering, Home Science and other allied branches of learning and scholarship.
(2)Furthering the advancement of learning and prosecution of research, particularly in agriculture and other allied sciences.
(3)Undertaking an extension education programme, and
(4)Such other purposes as the University may from time to time determine.