Section 1 in Jute Manufacturers Cess Act, 1983

[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 1 in Jute Manufacturers Cess Act, 1983

1. Short title, extent and commencement.-

(1)This Act may be called the Jute Manufactures Cess Act, 1983.

(2)It extends to the whole of India.

(3)It shall come into force on such date as the Central Government may, by notification in the Official Gazette, appoint.

1-5-1984, Vide Notification No.326(E), dated 28-3-1984 Gazette of India, Extraordinary, Part II, Section 3(ii)