Section 1(3) in Jute Manufacturers Cess Act, 1983

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Section 1(3) in Jute Manufacturers Cess Act, 1983

(3)It shall come into force on such date as the Central Government may, by notification in the Official Gazette, appoint.

1-5-1984, Vide Notification No.326(E), dated 28-3-1984 Gazette of India, Extraordinary, Part II, Section 3(ii)