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[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

State of Tamilnadu - Subsection

Section 3(2)(v) in Tamil Nadu District Municipalities (Hill Stations) Building Rules, 1993

(v)Details about planting of trees, lawns, garden or any landscaping with details about types of trees, plants, etc.;