Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Tamilnadu - Subsection

Section 3(2) in Tamil Nadu District Municipalities (Hill Stations) Building Rules, 1993

(2)It shall be accompanied by -
(i)A site plan in quintuplicate of the land on which the building is to be constructed, reconstructed, drawn or reproduced in a clear and intelligible manner on suitable and durable material and complying with the requirements specified in Appendix-B, as far as may be necessary;
(ii)A plan or plans (in quintuplicate) of the building to be constructed, reconstructed or altered or added to, drawn or reproduced in a clear and intelligible manner on suitable and durable material and showing a ground plan, plans of elevations of each floor and sections of the buildings and complying with the requirements specified in Appendix-C;
(iii)A specification (in quintuplicate) complying with the requirements specified in Appendix-D, as far as may be necessary;
(iv)A scheme of external finish and colour scheme proposed to be adopted;
(v)Details about planting of trees, lawns, garden or any landscaping with details about types of trees, plants, etc.;
(vi)Details about compound wall with plan, section, elevation and type of construction and colour schemes or details and types of fencing to hedges and gates, etc.;
(vii)Details of steps, driveways, terracing, cutting and embankment if any with details of retaining wall and details of levels and contours;
(viii)Details of lamps, lampposts and other illuminations existing and proposed in the site;
(ix)Details of number, type and age of trees that are existing and details about type, age and number of trees which are likely to be cut for the construction of building and details about alternate planting of trees;
(x)Details about water-supply, drainage and sewerage disposal methods; and
(xi)A brief statement explaining how the proposed construction will not affect scenic beauty of the hill station and how the proposal will architecturally and aesthetically harmonize with the ecology of the hill stations:
Provided that this statement is not required in respect of proposal whose cost is less than Rupees twenty lakhs.