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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Uttar Pradesh - Subsection

Section 9(2) in The U.P. Excise (Prohibition) Subordinate Service Rules, 1978

(2)Prohibition and Social Uplift Organiser.-(1) Essential Qualifications.-Must have passed the Intermediate Examination of the Board of High School and Intermediate Education, Uttar Pradesh or any other Examination recognised by the government as equivalent thereto.
(b)Preferential Qualifications.-Candidates who have passed Intermediate examination with sociology as one of the subjects shall, other things being equal, be given preference.