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State of Uttar Pradesh - Section

Section 9 in The U.P. Excise (Prohibition) Subordinate Service Rules, 1978

9. Academic Qualifications.

- A candidate for direct recruitment to the various categories of posts included in the cadre of the service must possess the following qualifications :Field Staff
(1)Technical Supervisor.-Must have passed the Intermediate Examination of the Board of High School and Intermediate Education, Uttar Pradesh or any examination recognised by the Government as equivalent thereto and hold a Cinematography operator permit, issued by the District Magistrate, under Rule 29 of the U.P. Cinematograph Rules, 1951.
(2)Prohibition and Social Uplift Organiser.-(1) Essential Qualifications.-Must have passed the Intermediate Examination of the Board of High School and Intermediate Education, Uttar Pradesh or any other Examination recognised by the government as equivalent thereto.
(b)Preferential Qualifications.-Candidates who have passed Intermediate examination with sociology as one of the subjects shall, other things being equal, be given preference.
(3)Ministerial Staff.-junior Grade Clerks and Typists.-As laid down in the Subordinate Offices Ministerial Staff (Direct Recruitment) Rules, 1975.
(4)Stenographers.-(a) Must have passed the Intermediate Examination of the Board of High School and Intermediate Education, Uttar Pradesh or any other Examination recognised by the Government as equivalent thereto.
(b)Must possess a minimum speed of 80 words per minute and 25 words per minute respectively in Hindi Shorthand and Typewriting. Candidates knowing English Shorthand and Typewriting also will, other things being equal, be given preference.