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[Cites 0, Cited by 0] [Section 46] [Entire Act]

State of Tamilnadu - Subsection

Section 46(2) in Tamil Nadu Exhibition of Films on Television Screen Through Video Cassette Recorders and Cable Television Network (Regulation) Rules, 1984

(2)No panelling of walls with wood and other combustible materials for decorative and other purposes in the building shall be permitted:Provided that in building in which such panelling has already been effected, the combustible materials with which the panelling has been effected shall be. treated with fire resistant paints.