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[Cites 0, Cited by 0] [Section 8(3)] [Section 8] [Entire Act]

State of Odisha - Subsection

Section 8(3)(vii) in The Orissa Industries (Facilitation) Act, 2004

(vii)Set up a task force consisting of representatives from key Departments or Authorities to revfew periodically the status of implementation of the project and to sort out problems, if any.