Section 8(3) in The Orissa Industries (Facilitation) Act, 2004
(3)Functions of District Level Nodal Agency shall be as follows :-(i)Investment Promotional activities at the district level;(ii)District's image building to attract investment;(iii)Investment climate improvement exercises;(iv)Guide and assist entrepreneurs to set up Industries in the District;(v)Issue and receive Combined Application Form from entrepreneurs and arrange required clearance from the Departments or Authorities concerned within the specified time limit;(vi)Provide secretarial and other support services to District Level Single Window Clearance Authority;(vii)Set up a task force consisting of representatives from key Departments or Authorities to revfew periodically the status of implementation of the project and to sort out problems, if any.
