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[Cites 0, Cited by 0] [Section 15] [Entire Act]

Union of India - Subsection

Section 15(6) in University Grants Commission (Open and Distance Learning) Regulations, 2017

(6)The `Self Learning Material' in printed form shall be provided compulsorily to the learners and in addition, the Higher Educational Institution may provide additional learning resources through on-line mode, Compact Disks etc.Part-V Assessment, Accreditation, Audit, Inspection and Monitoring