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Union of India - Section
Section 8 in Damodar Valley Corporation Act, 1948
8. [ Functions and duties of members. [Subsection (1) substituted by Act 1 of 2012, Section 5.]
- The functions and duties of the members shall be such as may be prescribed.]| Section 8 of the principal Act substituted by Act 1 of 2012 read as;8. Functions and duties of the financial adviser.-The functions and duties of the financial adviser shall be such as may be prescribed. |