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[Cites 0, Cited by 0] [Section 107] [Entire Act]

State of Himachal Pradesh - Subsection

Section 107(6) in The Himachal Pradesh Police Act, 2007

(6)An analysis of the grievances, their causes and impact on the morale and efficiency of Police Service shall be carried out annually and shall be included in the Annual Report of the State Police Board.