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[Cites 0, Cited by 0] [Section 4(1A)] [Section 4] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 4(1A)(a) in Jammu and Kashmir Panchayati Raj Rules, 1996

(a)determine the number of Panch seats reserved for the Scheduled Castes, Scheduled Tribes and Women in every halqa panchayat in accordance with sub-section (3) of section 4 of the Act ;