Bombay High Court
M/S. Irb Infrastructure Developers ... vs Mr. Vasantrai Harilal Gohil And Ors on 26 September, 2022
Bench: G.S. Patel, Gauri Godse
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
FIRST APPEAL NO. 103 OF 2020
Irb Surat Dahisar Tollway Ltd. Formerly Known....APPELLANT
As Irb Surat Dahisar Tollway Pvt. Ltd.
V/S
Shri. Vasantrai Harilal Gohil And Ors. ....RESPONDENT
WITH FIRST APPEAL NO. 187 OF 2021 Vasantrai Harilal Gohil And Anr. ....APPELLANT V/S Irb Infrastructure Developers Ltd. And Ors. ....RESPONDENT WITH FIRST APPEAL NO. 148 OF 2020 Mr. Ganesh Nana Sakpal And Ors. ....APPELLANT V/S Mr. Vasantrai Harilal Gohil And Ors. ....RESPONDENT WITH FIRST APPEAL NO. 1369 OF 2019 M/s. Irb Infrastructure Developers Ltd. And Ors.....APPELLANT V/S Mr. Vasantrai Harilal Gohil And Ors. ....RESPONDENT Mr Yash Momaya, with Pariket Shah, for the Appellants in FA/148/2020.
Ms. Ankita Sharma i/b YMK Legal for Appellants in IA/3493/2021.
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CORAM : HON'BLE SHRI JUSTICE G.S. PATEL & HON'BLE JUSTICE MS. GAURI GODSE, JJ DATE : 26th September, 2022 P.C. :
S. O. to 12/10/2022 ( at 2.30 pm).
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