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State of Tamilnadu - Section

Section 64 in The Tamil Nadu Cinemas (Regulation) Rules, 1957

64.

(1)The licensee shall provide sufficient and approved artificial means of ventilation whenever required by the licensing authority. Artificial means of ventilation shall include provision of exhaust fans. [The standard for ventilation shall be 28 cubic meter of fresh air per seat per hour.] [Added by G.O. Ms. No. 3171, Home, dated 15th December 1976.]
(2)Guards shall be provided for ceiling fans with less than 2.25 meters clearance; the height between the guard and the floor shall not be less than 2.20 metres.
(3)At the time of the grant of the licence for the first time, the licensing authority may require that the auditorium shall be provided with exhaust fans at the rate of one exhaust fan for a floor area of 45 square metres or fraction thereof.