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[Cites 0, Cited by 0] [Section 64] [Entire Act]

State of Tamilnadu - Subsection

Section 64(3) in The Tamil Nadu Cinemas (Regulation) Rules, 1957

(3)At the time of the grant of the licence for the first time, the licensing authority may require that the auditorium shall be provided with exhaust fans at the rate of one exhaust fan for a floor area of 45 square metres or fraction thereof.