Himachal Pradesh High Court
Balvinder Singh Mahal vs . State Of Hp & Ors. on 12 January, 2023
Bench: Sabina, Sushil Kukreja
Balvinder Singh Mahal Vs. State of HP & ors.
LPA No.173 of 2016 .
12.01.2023 Present: Mr. Akash Thakur, Advocate on behalf of Ms. Vandana Misra, Advocate, for the appellant.
Ms. Seema Sharma, Deputy Advocate General, for the respondents.
Learned Deputy Advocate General requests for an adjournment.
As requested, list after winter vacation.
( Sabina ) Judge ( Sushil Kukreja ) Judge January 12, 2023 (VH) ::: Downloaded on - 12/01/2023 20:36:55 :::CIS