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[Cites 0, Cited by 0] [Section 56] [Entire Act]

State of Bihar - Subsection

Section 56(5) in Patna University Act, 1976

(5)The head of the department of the discipline concerned.
(ii)The selection committee shall prepare a merit list for appointment of teachers and officers from amongst the eligible candidates and make recommendation for their appointment according to merit in conformity with the reservation roster prepared by the university in accordance with law relating to reservation in appointment in force in the State.
(iii)Quorum for meeting of the selection committee. - Quorum for meeting of the selection committee shall be five in which presence of at least two experts shall be necessary.]
[Provided that if there is no representation of Woman or extremely backward class (Schedule-1) or both in the selection committee then it may be open to the State Government to nominate additional members from amongst Woman or extremely backward class(Schedule-1) or both as the case may be.] [Added by Act 15 of 2008.]